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Gloster Limited vs Mcleod Russel India Limited
2023 Latest Caselaw 78 Cal/2

Citation : 2023 Latest Caselaw 78 Cal/2
Judgement Date : 6 January, 2023

Calcutta High Court
Gloster Limited vs Mcleod Russel India Limited on 6 January, 2023
OD-6


                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   EC/357/2022

                              GLOSTER LIMITED
                                    VS
                         MCLEOD RUSSEL INDIA LIMITED


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 6th January, 2023.

Appearance :

Mr. Srinjoy Bhattacharyya, Adv.

...for the judgment-debtor

Mr. Sakya Sen, Adv.

Mr. Meghnad Dutta, Adv.

The Court: By the earlier order dated 14th December, 2022, the judgment-

debtor undertook to pay the decretal sum by 31st December, 2022. Today, the

judgment-debtor seeks for further accommodation with an undertaking to pay

the decretal amount by 31st January, 2023.

Let the prayer made by the judgment-debtor is allowed, as a last chance.

Let this matter appear on 3rd February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

S.Bag

 
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