Balmer Lawrie And Company Limited vs Ravishankar Ramchandran And Anr
2023 Latest Caselaw 76 Cal/2

OD-9

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   EC/193/2022
                                 IA NO: GA/1/2022

                    BALMER LAWRIE AND COMPANY LIMITED
                                   VS
                    RAVISHANKAR RAMCHANDRAN AND ANR

   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE
   Date : 6th January, 2023.

                                                                            Appearance :
                                                                    Ms. Sonal Shah, Adv.
                                                                        Mr. K. Shah, Adv.
                                                                    Ms. R. Banerjee, Adv.
                                                                   ...for the decree-holder

                                                                     Mr. Sakya Sen, Adv.
                                                                        Mr. L. Sinha, Adv.
                                                                     Mr. K. Sharma, Adv.
                                                                ...for the respondent no. 1

Mr. Soumya Chakraborty, Adv.

Mr. D. Roy, Adv.

Mr. T. Talukdar, Adv.

Mr. J. Talukdar, Adv.

Mr. S. Bhattacharya, Adv.

Mr. A. Tarafdar, Adv.

...for the respondent no. 2

The Court:- Both parties are represented. On the basis of the prayer made

on behalf of the judgment-debtor, let this matter appear on 17th February, 2023,

under the same heading.

The interim order granted earlier stands continued till 20th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

S.Bag