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Ganpat Ram vs Unknown
2023 Latest Caselaw 74 Cal

Citation : 2023 Latest Caselaw 74 Cal
Judgement Date : 3 January, 2023

Calcutta High Court (Appellete Side)

Ganpat Ram vs Unknown on 3 January, 2023

                                         CRA 154 of 2018
03.01.2023

Sl. 70 Court No.29 In the matter of: Ganpat Ram (AD) ... Appellant.

Mr. Kallol Mondal Mr. Krishan Ray Mr. Souvik Das Mr. Samsher Ansari ... for the appellant.

Mr. Sanjoy Bardhan Ms. Baishakhi Chatterjee ... for the State.

Heard the learned Advocates appearing for the appellant and

the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

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