Citation : 2023 Latest Caselaw 722 Cal
Judgement Date : 24 January, 2023
CRA (DB) 36 of 2022 24.01.2023
With Sl. 45 Court No.29 IA NO.: CRAN 1 of 2022 (AD) In the matter of: Habibur Rahaman & Ors.
... Appellants.
Mr. Sekhar Kumar Basu, Ld. Sr. Advocate Mr. Soubhik Mitter Ms. Rajnandini Das ... for the appellants.
Mr. Madhusudan Sur, Ld. APP Mr. D. Pramanik ... for the State.
The impugned judgment of conviction and the order of
sentence convicted twelve persons.
There are eleven appellants in the present appeal.
Department will submit a report as to whether, the other
accused who was found guilty by the learned Trial Judge, namely,
Serajul Haque, preferred any appeal or not.
List the present appeal on February 7, 2023.
Written notes on arguments submitted on behalf of the
appellants filed in Court be taken on record.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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