Citation : 2023 Latest Caselaw 68 Cal
Judgement Date : 3 January, 2023
03.01.2023 CRA 238 of 1995 M/L. 31 Court No.12 In the matter of: Sukhchand alias Banria Maity & Anr. Suvayan/ Sourav ....Appellants.
Mr. Navanil De ...for the appellants. Mr. Prasun Kr. Dutta Mr. Md. Kutubuddin ...for the State.
Heard Mr. Navanil De, learned amicus curiae appearing for the
appellants and Mr. Prasun Kr. Dutta, learned Additional Public
Prosecutor appearing for the State.
Hearing concluded.
Judgment reserved.
(Chitta Ranjan Dash, J.)
(Partha Sarathi Sen, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!