Nawal Sultania & Ors vs Hemant Kumar Chabria & Anr
2023 Latest Caselaw 642 Cal

12.   19.01.2023
       Ct. No.6
      Tanmoy


                                            FA 63 of 2022

                                   Nawal Sultania & Ors.
                                         -Versus-
                                Hemant Kumar Chabria & Anr.

                                               With
                                       IA No: CAN/1/2022

                                             (Assigned)


                         Mr. Anindya Kr. Mitra, Ld. Sr. Adv.,
                         Mr. Arindam Banerjee, Adv.,
                         Ms. Arpita Saha, Adv.,
                         Mr. Pradeep Kr. Jewrajka, Adv.,
                         Ms. Pooja Jewrajka, Adv.

                                              ...for the appellants/applicants.

                         Mr. Ashoke Kr. Banerjee, Ld. Sr. Adv.,
                         Mr. Ashim Kumar Routh, Adv.,
                         Mr. Asif Hussain, Adv.,
                         Ms. Laboni Pan, Adv.

                                              ...for the respondents.

In Re: IA No: CAN/1/2022

Hearing is concluded.

Judgment is reserved.

It is submitted on behalf of the applicants/appellants

that February 4, 2023, is the next date for hearing of the

Execution Application before the learned trial Court.

In the event judgment on this stay application is not

delivered by that date, it is understood that the decree-

holders shall seek adjournment of the Execution

Application on the next date.

Mr. Routh, learned Advocate for the decree-holders

says that all papers that were available before the learned

trial Court, have not been incorporated in the paper book

filed by the applicants/appellants.

The decree-holders/respondents will be at liberty to

file a supplementary paper book bringing on record such

papers which, according to them, are missing in the paper

book filed by the applicants/appellants. This will be done

within a fortnight from date.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)