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WPA/16343/2015
2023 Latest Caselaw 638 Cal

Citation : 2023 Latest Caselaw 638 Cal
Judgement Date : 19 January, 2023

Calcutta High Court (Appellete Side)
WPA/16343/2015 on 19 January, 2023
   33
19.01.2023

WPA 16343 of 2015 ssi IA NO: CAN 1 of 2017 (Old No: CAN 7454 of 2017) Ct 39 IA NO: CAN 3 of 2019 (Old No: CAN 9117 of 2019)

Mr. Pulak Ranjan Mondal Ms. Bandana Mondal

...for the petitioner

Mr. Lalit Mohan Mahatqa Mr. Prasanta Behari Mahata ...for the State

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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