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Subrata Roy @ Lalu vs Unknown
2023 Latest Caselaw 596 Cal

Citation : 2023 Latest Caselaw 596 Cal
Judgement Date : 18 January, 2023

Calcutta High Court (Appellete Side)
Subrata Roy @ Lalu vs Unknown on 18 January, 2023

18.01.2023 Serial no.50 Dd CRA 162 of 2020

In the matter of : Subrata Roy @ Lalu ... ...Appellant

Ms. Anasuya Sinha, Advocate ... ...amicus curiae (appellant)

Mr. Madhusudan Sur, ld. APP Mr. Aniket Mitra, Mr. Dipankar Paramanick, Advocates .. ...For the State

Heard the amicus curiae and the learned advocate for the State.

Written notes on argument submitted by the amicus curiae and the State be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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