Surya Alloy Industries Limited ... vs State Of West Bengal And Others
2023 Latest Caselaw 475 Cal

16th January,

(AK)

W.P.A 27059 of 2017

Surya Alloy Industries Limited and another Vs.

State of West Bengal and others

Mr. Jaydeep Kar Mr. Tanoy Chakraborty Mr. Siddharth Shroff ...for the petitioners.

Mr. S.N. Mukherjee Mr. Sk. Md. Galib ...for the State.

Mr. Subir Pal ...for the DVC.

Written notes filed by the petitioners and the State

be kept on record.

The hearing is concluded.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)