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Ltd.) vs Assistant Director General Of
2023 Latest Caselaw 467 Cal

Citation : 2023 Latest Caselaw 467 Cal
Judgement Date : 16 January, 2023

Calcutta High Court (Appellete Side)
Ltd.) vs Assistant Director General Of on 16 January, 2023
16.01.2023.
   p.b.
 Sl. No.21.
                    WPA 4946 of 2020


                   M/s. Texmaco Rail and Engineering
                   Limited (Previously known as Texmaco
                   Ltd.)
                          Vs.
                   Assistant Director General of
                   Foreign Trade, Kolkata & Ors.


              Mr. Abhratosh Majumder,
              Mr. Avra Mazumder,
              Mr. S. Bhowmik,
              Mr. Samrat Das.
                               ........for the petitioner.
              Mr. Vipul Kundalia,
              Mr. Siddhartha Lihiri.
                          ......for the DGFT authority.


                    On the joint prayer of both the parties, this matter is

              fixed for hearing on 20th January, 2023.

                    Mr. Majumdar, leaned senior advocate appearing on

              behalf of the petitioner submits   that the issue involved in

              this writ petition is covered in its favour by a recent

              judgment of the Hon'ble Delhi High Court and a copy of

              which has been handed over to Mr. Kundalia, learned

              advocate appearing for the respondents who will consider

the same.

(Md. Nizamuddin, J.)

 
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