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D.Hira Goutam Gope & Anr vs The State Of West Bengal
2023 Latest Caselaw 464 Cal

Citation : 2023 Latest Caselaw 464 Cal
Judgement Date : 16 January, 2023

Calcutta High Court (Appellete Side)
D.Hira Goutam Gope & Anr vs The State Of West Bengal on 16 January, 2023

16.01.2023

Court No.35 Item No. 66 CRA 513 of 2011

D.Hira Goutam Gope & Anr.

Vs.

The State of West BEngal

Ms. Sibangi Chattopadhyay, for the amicus curiae Ms. Sruti Dey., adv.

Mr. Binay Panda, Ms. Puspita Saha.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

 
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