Magnet Construction Pvt. Ltd. & ... vs Krishna Trading & Ors
2023 Latest Caselaw 456 Cal

16.01.2023
 Sl.No. 26
 Ct.No.3
 Amalranjan
              IN THE HIGH COURT AT CALCUTTA
               CIVIL APPELLATE JURISDICTION
                      APPELLATE SIDE

                           FMAT 2 of 2023
                               With
                            CAN 1 of 2023

              Magnet Construction Pvt. Ltd. & Anr.
                             VS
                   Krishna Trading & Ors.

                Sk. Afrojul Haque
                                           ...for the appellants
                Mr. Sandip Ghosh
                Mr. Subrata Das
                Mr. Debayan Ghosh
                                 ...for the respondent nos. 2-7

As the impugned judgment and order of the

learned court below was passed in a suit dealt

with by one of us (Biswaroop Chowdhury,J), we

release this appeal and the application from our

list.

Let the file be placed before the Hon'ble the

Chief Justice for an administrative order, subject

to his Lordship's convenience.

( Biswaroop Chowdhury,J. ) ( I. P. Mukerji,J. )