Darkwell Suppliers Private ... vs K.L. Commercial (P) Limited
2023 Latest Caselaw 276 Cal/2

OD-2

                       IN THE HIGH COURT AT CALCUTTA
                                 ORIGINAL SIDE
                        Ordinary Original Civil Jurisdiction

                                  EC/128/2017

                    DARKWELL SUPPLIERS PRIVATE LIMITED
                                   VS
                        K.L. COMMERCIAL (P) LIMITED


  BEFORE:
  The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 31st January, 2023

Appearance:

Mr. Jishnu Chowdhury, Adv. Mr. Dwaipaya Basu Mallick, Adv.

Mr. A. K. Sen, Adv.

Mr. Subhankar Das, Adv.

...for the Decree-holder

Mr. Shaunak Sengupta, Adv. Ms. Mandeep Kaur, Adv.

...for the judgment-debtor

The Court :- Both learned Advocates appearing on behalf of the parties are

present.

Learned Advocate appearing on behalf of the judgment-debtor prays for

accommodation and undertakes to bring the judgment-debtor on the next date

positively.

Let this matter appear on 21st February, 2023.

(BIBHAS RANJAN DE, J.)

S.Bag