Kotak Mahindra Bank Ltd vs Sundar And Anr
2023 Latest Caselaw 251 Cal/2

ODC-38
                                   ORDER SHEET

                                   EC/346/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                           KOTAK MAHINDRA BANK LTD.
                                      VS
                               SUNDAR AND ANR.

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 30th January, 2023
                                                                      Appearance:
                                                        Mr. Swatarup Banerjee, Adv.
                                                          Ms. Shrayashee Das, Adv.

                                                             Mr. Syed E. Huda, Adv.
                                                                Mr. A. Debnath, Adv.
                                                           Mr. S.K. Aptabuddin, Adv.


         The Court: Counsel on behalf of the respondent seeks an adjournment in

this matter.

Parties are directed to file their notes of arguments along with judgments

in this matter within two weeks from date.

Since substantial hearing has taken place, the matter is made part

heard.

Matter is fixed for hearing on 10th March, 2023 at 12.30pm.

(SHEKHAR B. SARAF, J.)

R.Bhar