Ugro Capital Limited vs Ruby Electricals & Ors
2023 Latest Caselaw 24 Cal/2

Citation : 2023 Latest Caselaw 24 Cal/2
Judgement Date : 3 January, 2023

Calcutta High Court

Ugro Capital Limited vs Ruby Electricals & Ors on 3 January, 2023

ODC 27

                              ORDER SHEET
                               EC/209/2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                            UGRO CAPITAL LIMITED
                                     VS
                           RUBY ELECTRICALS & ORS.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 3rd January, 2023.


                                                                      Appearance:
                                                         Ms. Shrayashee Das, Adv.
                                                            Mr. Jishnujit Roy, Adv.
                                                            ...for the award-holder

                                                               Mr. Sanjib Seth, Adv.
                                                            Ms. Basanti Saren, Adv.
                                                 ...for the respondent nos.1, 2 and 3

The Court: The judgment-debtor no.2 was required to be present in Court

today for examination. However, he has not been able to come today and prays

that the matter be taken up on January 6, 2023 for examination. The prayer is

allowed and the judgment-debtor no.2 is directed to be present in Court

positively on January 6, 2023 along with the supporting documents for all his

assets including the bank account details, policy details and the income tax

details for the past three years.

(SHEKHAR B. SARAF, J.) B.Pal