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Sbpl Infrastructure Limited vs India Media Services Pvt Ltd
2023 Latest Caselaw 23 Cal/2

Citation : 2023 Latest Caselaw 23 Cal/2
Judgement Date : 3 January, 2023

Calcutta High Court
Sbpl Infrastructure Limited vs India Media Services Pvt Ltd on 3 January, 2023
ODC 24
                                ORDER SHEET
                              IA NO. GA/1/2022
                               IN EC/255/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                        SBPL INFRASTRUCTURE LIMITED
                                     Vs
                        INDIA MEDIA SERVICES PVT LTD.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 3rd January, 2023.

Appearance:

Mr. Ratnanko Banerjee, Sr. Adv. Mr. Jishnu Chowdhury, Adv.

Mr. Ratul Das, Adv.

Mr. Gaurav Khaitan, Adv.

Mr. Srinjoy Bhattacharya, Adv.

. . .for the petitioner.

Mr. Ranjan Deb, Sr. Adv.

Mr. Krishnaraj Thakkar, Adv.

Mr. Siddhartha Chatterjee, Adv.

Mr. Deepan Sarkar, Adv.

Mr. Sougata Chatterjee, Adv.

. . .for the judgment debtor.

The Court: Heard counsel appearing on behalf of the parties.

It appears that the Section 14 application is being heard by a Coordinate

Bench of this High Court and the next date of hearing is fixed on 13th January,

2023.

Mr. Ranjan Deb, Senior advocate is replying in the said matter and it is

expected that the matter will get concluded soon thereafter.

In light of the same, the execution application filed herein is adjourned for

a period of six weeks.

Parties shall be at liberty to mention the matter before this Court in the

event the order in the Section 14 application is passed by the Coordinate Bench.

(SHEKHAR B. SARAF, J.)

sp/

 
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