Eic Holdings Pvt Ltd vs Union Of India
2023 Latest Caselaw 22 Cal/2

OD-1                          ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               EC/250/2015
                   IA NO: GA/1/2015(Old No:GA/2203/2015)

                            EIC HOLDINGS PVT LTD
                                    VS
                               UNION OF INDIA

     BEFORE:
     The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 3rd January, 2023.

Appearance:

Mr. Nand Lal Singhania, Sr. Adv. Mr. Santosh Kr. Pandey, Adv.

Ms. Twinkle Kaur, Adv. ... for judgment debtor.

Mr. Sabyasachi Chowdhury, Adv.

Ms. Vineeta Meharia, Adv. Ms. Paramita Banerjee, Adv.

Ms. Subika Paul, Adv. Ms. Ambika Deb Roy, Adv. Mr. Shreyaan Bhattacharyya, Adv.

... for the decree holder.

The Court: Hearing concluded. C. A. V.

(BIBHAS RANJAN DE, J.)

mg