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Starlite Vyapaar Pvt. Ltd vs Sahul Finance Limited
2023 Latest Caselaw 219 Cal/2

Citation : 2023 Latest Caselaw 219 Cal/2
Judgement Date : 20 January, 2023

Calcutta High Court
Starlite Vyapaar Pvt. Ltd vs Sahul Finance Limited on 20 January, 2023
OD-3
                               ORDER SHEET

                               EC/391/2019

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                       STARLITE VYAPAAR PVT. LTD.
                                VERSUS
                         SAHUL FINANCE LIMITED


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 20th January, 2023 Appearance:

Mr. Subhasish Sengupta, Adv.

Mr. Aniruddha Mitra, Adv.

The Court: The learned counsel appearing on behalf of the judgment-

debtor seeks for an accommodation to pay a considerable amount and to

make full and final settlement towards the decretal amount.

The judgment-debtor is directed to pay Rs.11 lakhs more as part of

the decretal amount by 10th February, 2023. In default, the directors of the

company shall appear before the Court personally on the date fixed.

The matter will appear on 10th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

bp.

 
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