Dr. (Mrs.) Nibedita Haldar vs Dr. Sudeb Sanyal & Ors
2023 Latest Caselaw 191 Cal

S/L 69
06.01.2023

Court No.652 SD CO 158 of 2017

Dr. (Mrs.) Nibedita Haldar Vs.

Dr. Sudeb Sanyal & Ors.

Mr. Kushal Chatterjee Mr. Shibjit Mitra Mr. Debrup Choudhury ... for the Petitioner.

Mr. Sudeep Sanyal Mr. Sukanta Das Mr. Soumya Bhattacharya ... for the Opposite Parties.

Both the parties are represented.

The opposite parties raised a preliminary issue that in

view of the judgment of Barasat Eye Hospital passed by the

Apex Court whether the revisional application is

maintainable for non-deposit of the entire consideration

price along with 10% amount at the time of filing of the pre-

emption application.

Let the matter appear for further consideration on

that preliminary point, under the heading 'Contested

Application' on February 10, 2023.

The opposite parties will not create any third party

interest in respect of the property in question till February

28, 2023.

(Ajoy Kumar Mukherjee, J.)