The State Of West Bengal And Ors vs Dilip Kumar Chatterjee
2023 Latest Caselaw 164 Cal/2

OD 25

                               ORDER SHEET
                             IA NO.GA/3/2022
                                    In
                               AP/557/2012
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE



                    THE STATE OF WEST BENGAL AND ORS.
                                   VS
                         DILIP KUMAR CHATTERJEE




    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 17th January, 2023.




                                                                     Appearance:
                                                 Mr. Sabyasachi Chowdhury, Adv.
                                                        Ms. Adreeka Pandey, Adv.
                                                         Mr. Paritosh Sinha, Adv.
                                                        Mr. Arindam Mandal, Adv.
                                                         ...for the State/petitioner

                                                         Mr. Priyankar Saha, Adv.
                                                        Mr. Amritam Mandal, Adv.
                                                         Mr. Hemant Tiwari, Adv.
                                                              ...for the respondent

The Court: Heard counsel appearing on behalf of the parties. Judgment

reserved.

(SHEKHAR B. SARAF, J.)

B.Pal