M/S. Impulse Health Care & Ors vs Binod Kumar & Ors
2023 Latest Caselaw 159 Cal/2

OD-2                           ORDER SHEET

                               CC No.44 of 2021
                                      With
                              WPO No.338 of 2018
                     IN THE HIGH COURT AT CALCUTTA
                      Special Civil Jurisdiction [Contempt]
                                ORIGINAL SIDE


                           M/S. IMPULSE HEALTH CARE & ORS.
                                    -Versus-
                             BINOD KUMAR & ORS.


BEFORE:
The Hon'ble JUSTICE AMRITA SINHA

Date:16th January, 2023.

Appearance:

Mr. Anant Kumar Shaw, Adv. Mr. Mainak Ganguly, Adv.

...for the Petitioners.

Mr. Gopal Chandra Das, Adv. Mr. Subhrangsu Panda, Adv. ...for the alleged Contemnors.

The Court:- The parties submit that the hearing has been concluded

before the Hon'ble Division Bench and judgment is awaited.

Let the contempt application appear in the list on 6th March, 2023.

Liberty to mention.

(AMRITA SINHA, J.)

nm