M/S Window Glass Ltd vs The Joint Commissioner Of Sales ...
2023 Latest Caselaw 15 Cal/2

OD - 23

                               ORDER SHEET

                              WPO/124/2014
                    IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION
                             ORIGINAL SIDE

                    M/S WINDOW GLASS LTD
                             VS
  THE JOINT COMMISSIONER OF SALES TAX LYONS RANGE CHARGE &
                            ORS.

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 3rd January, 2023.
                                                                       Appearance:
                                                    Mr. Debanuj Basu Thakur, Adv.
                                                                ...For the Petitioner
                                                                 Mr. A. Ray, Ld. GP
                                                            Mr. T.M. Siddiqui, Adv.
                                                         Mr. Debasish Ghosh, Adv.
                                                       Mr. Nilotpal Chatterjee, Adv.
                                                                     ...For the State

      The Court: Heard. List this matter for further hearing on 10th January,

2023. In the meantime, Mr. Ghosh, learned advocate appearing for the

respondent shall consider the judgment dated 8th November, 2017 passed in

WPA 25160(W) of 2017, relied by the petitioner in support of his contention.

(MD. NIZAMUDDIN, J.)

TR/