Citation : 2023 Latest Caselaw 115 Cal
Judgement Date : 4 January, 2023
04.01.2023 CRA 72 of 2006 S/L. 4 With Court No.12 Suvayan/ IA No: CRAN 1 of 2006 (Old No. CRAN 450 of 2006) Sourav With IA No: CRAN 4 of 2008 (Old No. CRAN 2440 of 2008) With IA No: CRAN 5 of 2010 (Old No. CRAN 2044 of 2010)
In the matter of: Unush Mondal ....Appellant.
Mr. Himanshu De, Sr. Adv. Mr. Navanil De Mr. Rajeshwar Chakraborty Mr. Srinjan Ghosh Mr. Subhrajit Dey ...for the appellant.
Mr. Prasun Kumar Datta Ms. Z. N. Khan Mr. Md. Kutubuddin Mr. Santanu Deb Roy ...for the State.
Heard Mr. Himanshu De, learned Senior Counsel being
assisted by Mr. Rajeshwar Chakraborty and Mr. Subhrajit Dey
learned Counsel for the appellant and Mr. Prasun Kumar Datta,
learned Additional Public Prosecutor being assisted by Mr. Santanu
Deb Roy, learned Counsel for the State.
Hearing concluded.
Judgment reserved.
(Chitta Ranjan Dash, J.)
(Partha Sarathi Sen, J.)
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