Poonam Gupta vs M D Creations And Ors
2023 Latest Caselaw 112 Cal/2

OD-13
                                EC/476/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE




                                 POONAM GUPTA
                                       VS
                             M D CREATIONS AND ORS



BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 11th January, 2023.

Appearance:

Mr. Farhan Ghaffar, Adv.

Mr. S. Saba Yasmin, Adv.

...for decree-holder.

Ms. Rajlakshmi De, Adv.

...for judgment debtor.

The Court:- The decree-holder is directed to serve a copy of the application

upon the judgment-debtor by 17th January, 2023. The judgment-debtor is directed

to file Affidavit of Assets by 8th February, 2023.

Let the matter appear on 15th February, 2023.

(AJOY KUMAR MUKHERJEE, J.)

SK.