Piku Sengupta vs Parijat Sengupta
2023 Latest Caselaw 988 Cal

15
jdt.
       06.02.2023
         jb.
                                      F.M.A.T. 445 of 2022
                                       (CAN 1 of 2022)

                                       Piku Sengupta
                                               Vs.
                                       Parijat Sengupta


                      Ms. Tanusri Chanda
                                       .... For the Appellant

                      Mr. Sourav Sen
                      Mr. Aniruddha Bhattacharyya
                      Mr. Indranuj Dutta
                      Mr. Asmanur Quail
                                        .... For the Respondent

Mr. Sourav Sen, learned Advocate representing

the respondent submits that the appeal is not

maintainable in view of the judgment of a co-ordinate

Bench in Srikumar Lahiri vs. Sonali Lahiri reported

at 2006 (1) Calcutta Law Journal 188. Such

judgment is kept with the record.

Learned counsel for the appellant has prayed for

an adjournment.

Let this matter stand adjourned for one week

(i.e.13th February, 2023).

                    (Uday Kumar, J.)                         (Somen Sen, J.)