Preksha Kankaria & Anr vs State Of West Bengal
2023 Latest Caselaw 985 Cal

06.02. 2023 item No.31 n.b.

ct. no. 551 CRR 2174 of 2018 with IA No. CRAN 4 of 2020(Old No. CRAN 266 of 2020)

Preksha Kankaria & Anr.

Vs.

State of West Bengal

Mr. Sekhar Bose, Sr. Adv., Mr. Souvik Mitter, ... for the petitioner.

Mr. Narayan Prasad Agarwala, Mr. Pratick Bose, ....for the State.

Heard the learned advocate on behalf of the petitioner at

length. Perused the materials on record and also perused the

judgment passed by this Hon'ble Apex Court.

Learned advocate appearing on behalf of the State

submitted that the status report is required to be filed. So, the

State is directed to filed status report on the next date fixed for

hearing.

List the matter on February 10, 2023 at 2.00 P.M.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

( Subhendu Samanta, J.)