Dr. Amit Kumar Roy vs Goutam Roy & Anr
2023 Latest Caselaw 944 Cal

03.02.2023 SL No.17 Court No.8 (gc)

FMAT 1106 of 2016 CAN 1 of 2016 (Old No: CAN 10840 of 2016) CAN 2 of 2016 (Old No: CAN 10841 of 2016)

Dr. Amit Kumar Roy Vs.

Goutam Roy & Anr.

Mr. Sayantan Bose, Mr. Sattik Rout, ...for the Appellant.

The learned Counsel appearing on behalf of the

appellant has submitted that the suit itself was dismissed

on contest against the defendant No.2 and ex parte

against the defendant No.1.

In view thereof, this appeal has now become

infructuous.

Accordingly, the appeal stands dismissed.

In view of dismissal of the appeal, the connected

applications also stand dismissed.

The photocopy of the judgment dated 30.06.2022 is

kept with the record.

Interim order, if any, stands vacated.

L.C.R., if arrived, be sent down to the appropriate

Court.

(Uday Kumar, J.) (Soumen Sen, J.)