Citation : 2023 Latest Caselaw 902 Cal
Judgement Date : 2 February, 2023
CRA (DB) 85 of 2022 02.02.2023
IA No.: CRAN 1 of 2022 Sl. 57 Court No.29 (AD) In the matter of : Govender Savithree @ Cindy
Md. Habibur Rahaman ... for the appellant.
Mr. Arun Kumar Maity (Mohanty) Mr. Jasojeet Mukherjee ... for the Union of India, NCB.
Heard the learned Advocate for the appellant in presence of
the learned Advocate for the NCB.
Notes of argument submitted on behalf of the appellant be
taken on record.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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