Association And Another vs The State Of West Bengal And Others
2023 Latest Caselaw 898 Cal

2nd February, 2023
    (D/L No.11)
      (SKB)

                                              W.P.A. 2269 of 2023

                                         South City Apartment Owner's
                                            Association and another
                                                     Versus
                                       The State of West Bengal and others


                                   Mr. Kishore Dutta,
                                   Mr. Srijib Chakroborty,
                                   Mr. Bimalendu Das,
                                   Ms. Shomrita Das,
                                   Mr. Shomrik Das
                                                             ... for the petitioners.

                                   Mr. Debasish Ghosh,
                                   Ms. Debapriya Chatterjee
                                                                  ... for the State.

                                   Mr. Rohit Das,
                                   Ms. Kishwar Rahman,
                                   Mr. Indradip Das,
                                   Mr. Preetom Majumdar
                                                    ... for the respondent no.3.

Heard learned counsel appearing for the

petitioners, the Competent Authority and the private

respondent.

List this matter on 8th February, 2023 under the

heading "For Judgment".

Since the Competent Authority is represented

before the court, it is expected that the Competent

Authority shall not take any steps to frustrate the writ

petition before the judgment is pronounced.

(Moushumi Bhattacharya, J.)