Concast Cement Private Limited vs Deccan Chronicle Holdings ...
2023 Latest Caselaw 557 Cal/2

OD 1+12

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/97/2019 IA NO: GA/1/2020(Old No:GA/521/2020

CONCAST CEMENT PRIVATE LIMITED VS DECCAN CHRONICLE HOLDINGS LIMITED AND ANR

WITH

RVWO/5/2023 WITH EC/97/2019 IA NO: GA/1/2023, GA/2/2023

CONCAST CEMENT PRIVATE LIMITED VS DECCAN CHRONICLE HOLDINGS LIMITED AND ANR.

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 24th February, 2023.

APPEARANCE:

Ms. Noelle Banerjee,Adv.

Mr. Dipak Dey,Adv.

Ms. S. Manna,Adv.

...for decree-holder.

Mr. Rajarshi Dutta,Adv. Mr. Sandip Kr. Datta,Adv. Mr. Sarbojit Mukherjee,Adv. Mr. S. Mukhopadhyay,Adv. ...for judgment-debtor. The Court: - Re: GA 1/2023

This is an application for condonation of delay. Grounds shown are

sufficient. The delay is condoned. GA No. 1/2023 is disposed of.

Re: GA 2/2023

Heard learned Counsel appearing on behalf of both the parties. The order

is reserved till 1st March, 2023.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra