Abp Private Limited vs Mrs. Jyoti Jain And Anr
2023 Latest Caselaw 556 Cal/2

OD 2

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/336/2019

ABP PRIVATE LIMITED VS MRS. JYOTI JAIN AND ANR

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 24th February, 2023.

APPEARANCE:

Mr. A. Ghosh,Adv.

Mr. D. Gomes,Adv.

Mr. S. Datta,Adv.

...for decree-holder.

Ms. Riti Basu,Adv.

Mr. Sayan Banerjee,Adv. ...for judgment-debtor no. 1

The Court: - Both the parties are present. The parties have submitted the

terms of settlement and prayed for disposal of the execution case in terms of

the settlement.

Let EC No. 336/2019 be disposed of in terms of the settlement. Let the

settlement be made part of the order.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra