A S Plaza Private Limited vs Purnima Purakayastha & Anr
2023 Latest Caselaw 535 Cal/2

OD-3
                                  ORDER SHEET

                    IA NO. GA/3/2020 (Old No: GA/471/2020)
                                      In
                                EC/619/2018

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                          A S PLAZA PRIVATE LIMITED
                                      VS
                        PURNIMA PURAKAYASTHA & ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 23rd February, 2023 Appearance:

Ms. Labanyasree Sinha, Adv.

Ms. Nafisa Yasmin, Adv.

...for the petitioner

Mr. Debdatta Saha, Adv.

...for judgment-debtor

The Court: Today the matter was called on.

It appears that the Receiver has handed a copy of the report to the

Advocate-on-Record for the award-holder.

The Receiver, Mr. Malay Krishna Dey is directed to appear in Court on

Monday (27.02.2023) at 10.30am and explain as to why he has not appeared in

the matter when the matter was called on.

(SHEKHAR B. SARAF, J.)

R.Bhar