Smt. Kamala Ganguli & Ors vs Gouri Shankar Pal & Ors
2023 Latest Caselaw 531 Cal/2

OD-21
                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               CS/279/2002
            IA NO: GA/4/2002(Old No:GA/4442/2002), GA/26/2023

                         SMT. KAMALA GANGULI & ORS.
                                     VS
                          GOURI SHANKAR PAL & ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 22nd February, 2023.

Appearance:

Mr. Sabyasachi Sen, Adv.

Mr. Deb Kumar Sen, Adv.

Mr. Reetobroto Mitra, Adv.

Mr. D. K. Sen, Adv.

Mr. Debdut Mukherjee, Adv.

Mr. G. K. Das, Adv.

The Court: Learned Registrar, Original Side (in-charge) submitted

report dated 20th February, 2023 wherein it is stated that cause papers in

respect of GA/4/2022 could not be traced out along with the judgment

dated 8th October, 2002. However, search is going out. Let further time be

granted to the learned Registrar, Original Side to trace out these cause-

papers.

Learned Counsel appearing for the plaintiff seeks for an

accommodation to file affidavit-in-opposition against GA/26/2023. Leave is

granted. Affidavit-in-opposition is to be filed within 26th February, 2023;

affidavit-in-reply, if any, is to be filed thereafter before the returnable date.

Let the matter appear in the list on 2nd March, 2023 under the

heading 'Argument'.

(SUGATO MAJUMDAR, J.)

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