Starlite Vyapaar Pvt. Ltd vs Sahul Finance Limited
2023 Latest Caselaw 524 Cal/2

OD 3

IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

EC/391/2019

STARLITE VYAPAAR PVT. LTD.

VS SAHUL FINANCE LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 22nd February, 2023.

APPEARANCE:

Mr. Shuvasish Sengupta,Adv.

Mr. Balarko Sen,Adv. Mr. Soumyajit Mishra,Adv.

...for decree-holder.

Mr.Aniruddha Mitra,Adv. ...for judgment-debtor.

The Court: The parties seek accommodation for continuing with the talks

of settlement.

Let the matter appear on 1st March, 2023.

Mr. Aloke Kr. Seth, director is directed to be present personally on the

date fixed.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra