Commissioner Of Income Tax vs M/S. Fort Projects [P] Ltd
2023 Latest Caselaw 510 Cal/2

O-117

                             IN THE HIGH COURT AT CALCUTTA
                           SPECIAL JURISDICTION (INCOME TAX)
                                     ORIGINAL SIDE

                                   ITA/104/2012
                  COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA
                                        VS.
                           M/S. FORT PROJECTS [P] LTD.

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 20TH FEBRUARY, 2023

                                                                                   Appearance :
                                                                      Mr. Prithu Dhudheria, Adv.
                                                                            ...for appellant
                                                                     Ms. Swapna Das, Adv.
                                                                           Mr. S. Das, Adv.
                                                                          ...for respondent

The Court : - It is submitted by the learned advocates on either side that the

issue involved in this appeal is now pending before the Hon'ble Supreme Court and

arguments have been heard and judgment have been reserved.

Let the matter go out of the list with liberty to the learned advocates to mention

for inclusion in the list after the judgment is delivered by the Hon'ble Supreme Court.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.) Pkd/GH.