Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Asim Talukdar vs Axis Bank Ltd & Ors
2023 Latest Caselaw 509 Cal/2

Citation : 2023 Latest Caselaw 509 Cal/2
Judgement Date : 20 February, 2023

Calcutta High Court
Asim Talukdar vs Axis Bank Ltd & Ors on 20 February, 2023
OD-1

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                     CS/64/2011

                                    ASIM TALUKDAR
                                          VS
                                 AXIS BANK LTD & ORS.


    BEFORE:
    The Hon'ble JUSTICE KRISHNA RAO

Date: 20th February, 2023.

Appearance:

Mr. Debmalya Ghosal, Adv.

Mr. R.K. Basu, Adv.

...for the plaintiff

Mr. S. P. Majumder, Adv.

Mr. A. Seal, Adv.

Ms. Nilanjana Adhya, Adv.

..for the defendants

The Court:- Counsel for the plaintiff has filed written notes of

submission. Let the same be kept with the record.

Fixed for judgment.

(KRISHNA RAO, J.)

TO/S.Bag

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter