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Sanjay Kumar Mishra vs Godavari Commodities Limited & ...
2023 Latest Caselaw 497 Cal/2

Citation : 2023 Latest Caselaw 497 Cal/2
Judgement Date : 17 February, 2023

Calcutta High Court
Sanjay Kumar Mishra vs Godavari Commodities Limited & ... on 17 February, 2023
OCD-4
                                  ORDER SHEET


                            IA No.GA 1 of 2022
                                    IN
                              CS 267 of 2022
                    IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE
                         (COMMERCIAL DIVISION)


                       SANJAY KUMAR MISHRA
                                VS.
                 GODAVARI COMMODITIES LIMITED & ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 17th February, 2023.

Mr. Jishnu Saha, Sr. Adv., Mr. Ishaan Saha, Mr. P. Ganeriwala, Advocates for the plaintiff.

Mr. Ratnanko Banerji, Sr. Adv., Mrs. Manju Bhuteria, Mr. Abhishek Jain, Ms. Meenakshi Manot, Ms. T. Luhariwala, Advocates for defendant no.1.

Mr. S. N. Mitra, Sr. Adv., Mr. D. N. Sharma, Mr. Binay Kr. Jain, Mr. Piyush Jain, Advocates for defendant no.2.

The Court : The plaint has been rejected by a judgment and order

dated 16th February, 2023 passed in GA 2 of 2023 filed in the suit.

In that view of the matter, this application filed by the plaintiff inter

alia for injunction automatically stands dismissed.

(ARINDAM MUKHERJEE, J.)

pa

 
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