R Piyarelall Iron And Steel Pvt Ltd vs Ram Prasad Agarwala And Ors
2023 Latest Caselaw 475 Cal/2

ODC-10
                                   ORDER SHEET

                                 EC/176/2021
                    IA NO: GA/1/2022, GA/3/2022, GA/4/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                     R PIYARELALL IRON AND STEEL PVT LTD
                                     VS
                        RAM PRASAD AGARWALA AND ORS

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 17th February, 2023 Appearance:

Mr. Ratnesh Rai, Adv.

Mr. Sachchida Nand Pandey, Adv.

...for the petitioner

Mr. Selim Mallik, Adv.

...for judgment-debtor nos. 1, 2, 3, 4 & 6

Mr. Debdut Mukherjee, Adv. Ms. Nilanjana Adhya, Adv.

Mr. Kaushik Banerjee, Adv.

Ms. Sudipta Paul, Adv.

Ms. Rashmita Sen, Adv.

...for judgment-debtor no.5

The Court: Counsel on behalf of the judgment-debtor no.5 submits that

the Director, who is the judgment-debtor no.2, has not been able to appear in

Court today because of illness. Certificate is provided. The same be taken on

record.

Accordingly, the matter is adjourned for a period of three weeks.

(SHEKHAR B. SARAF, J.)

R.Bhar