Spectrum Filtration Private ... vs Fablab Engineering India Private ...
2023 Latest Caselaw 404 Cal/2

OD 5

EC 424/2022 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

SPECTRUM FILTRATION PRIVATE LIMITED VERSUS FABLAB ENGINEERING INDIA PRIVATE LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 10th February, 2023.

APPEARANCE:

Ms. Sonia Sharma,Adv.

...for decree-holder.

Ms. Sobha Rani,Adv.

...for Fablab Engineering India Pvt Ltd

The Court:- In terms of the order dated 20 th January, 2023, the

judgment-debtor has paid for Rs. 5 lakh to the decree-holder without prejudice

to the rights and contentions of the parties. The judgment-debtor seeks for an

accommodation for three weeks.

Let the matter appear on 3rd March, 2023.

The judgment-debtor is directed to file affidavit of asset on the date fixed.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra