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Ivl Dhunseri Petrochem ... vs Pulak Ghosh
2023 Latest Caselaw 381 Cal/2

Citation : 2023 Latest Caselaw 381 Cal/2
Judgement Date : 8 February, 2023

Calcutta High Court
Ivl Dhunseri Petrochem ... vs Pulak Ghosh on 8 February, 2023
OD-11
                                  ORDER SHEET

                                   EC/181/2019

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

               IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.
                                   VS
                              PULAK GHOSH


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 8th February, 2023

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Vishal Sinha, Adv.

Mr. Sariful Haque, Adv.

Mr. S. Paul, Adv.

The Court: Both the parties are represented.

The judgment-debtor seeks for an accommodation to file a proposal for

satisfaction of the decretal dues within a year.

Let the matter appear on 24th February, 2023 for filing the terms of

proposal.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar

 
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