Essem Enterprise vs Kolkata Municipal Corporation & ...
2023 Latest Caselaw 346 Cal/2

OD-1

                      IN THE HIGH COURT AT CALCUTTA
                       CIVIL APPELLATE JURISDICTION
                               ORIGINAL SIDE

                             APO/67/2021
                            WPO 619/2018
                          ESSEM ENTERPRISE
                                 VS.
                 KOLKATA MUNICIPAL CORPORATION & ORS.


BEFORE :

THE HON'BLE JUSTICE ARIJIT BANERJEE

And THE HON'BLE JUSTICE KAUSIK CHANDA Date : 3rd February, 2023

Appearance :

Mr. Biswajit Mukherjee, Adv. Mr. Soumyajit Mishra, Adv.

....for appellant

Mr. Alak Kr. Ghosh, Adv. Ms. Manisha Nath, Adv.

... for KMC

The Court : Hearing is concluded.

Judgment reserved.

(ARIJIT BANERJEE, J.)

(KAUSIK CHANDA, J.)

SN