WPA/26016/2022
2023 Latest Caselaw 1512 Cal

Citation : 2023 Latest Caselaw 1512 Cal
Judgement Date : 28 February, 2023

Calcutta High Court (Appellete Side)

WPA/26016/2022 on 28 February, 2023

   5
28.02.2023                       WPA 26016 of 2022
  ssi

   Ct 39
                                 Mr. Debabrata Saha Roy
                                 Mr. Pingal Bhattacharyya
                                 Mr. Subhankar Das
                                               ...for the petitioner
                                 Mr. Sirsanya Bandopadhyay
                                 Mr. Arka Kr. Nag
                                               ...for State on behalf of Ld. AG




                   Written note of arguments filed on behalf of the

             petitioner is taken on record.

                   Hearing is concluded and judgment is reserved.

                   Any action taken by the respondents shall abide by

the final result of the writ petition.

(Jay Sengupta, J.)

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