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Sovan Sarkar vs Unknown
2023 Latest Caselaw 1510 Cal

Citation : 2023 Latest Caselaw 1510 Cal
Judgement Date : 28 February, 2023

Calcutta High Court (Appellete Side)
Sovan Sarkar vs Unknown on 28 February, 2023

28.02.2023 Serial no.96 Dd DR 2 of 2022

In the matter of : Sovan Sarkar ... ...Appellant

Mr. Arindam Sen, Mr. Sagnik Bhattacharya, Md. Sahinurzaman, Mr. Rishav Gupta, Advocates ... ... For the Appellant

Mr. Rudradipta Nandy, ld. APP Ms. Sonali Das, Advocates ... ...For the State

Report as called for by the order dated February 16, 2023 filed in Court be taken on record.

Heard learned advocate appearing for the appellant as well as the learned advocate for the State.

Written notes on arguments filed on behalf of the appellant as well on behalf of the State be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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