Sona Majumdar vs Ar Kishorilal Agarwal & Anr
2023 Latest Caselaw 1507 Cal

07      28.02.2022                            FA 344 of 2014
Ct-08
                                                      with
                                             I.A No. CAN 7 of 2023

                                             Sona Majumdar
                                                     Vs.
ar                                       Kishorilal Agarwal & Anr.


                         Mr. Jayanta Kumar Mitra, Sr. Adv
                         Mr. Debnath Ghosh
                         Mr. Ritzu Ghosal
                         Mr. Arnab Chakraborty
                         Mr. Sukalyan Chakraborty
                         Mr. Santanu Chatterjee
                         Mr. Biswaroop Mukherjee
                                    ... For the Appellant

                         Mr. Malay Ghosh, Sr. Adv
                         Mr. Sakya Sen
                         Mr. Rajib Mullick
                         Ms. Sormi Dutta
                         Mr. Rakesh Sarkar
                                    ... For the Respondent no. 1

Mr. Rupak Ghosh Mr. Shounak Mitra Mr. Zulfiqar Ali Al Quaderi ... For the Respondent no. 2

Hearing is concluded and judgment is reserved.

(Uday Kumar, J.) (Soumen Sen, J.)