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Hossain Sk vs Unknown
2023 Latest Caselaw 1466 Cal

Citation : 2023 Latest Caselaw 1466 Cal
Judgement Date : 27 February, 2023

Calcutta High Court (Appellete Side)
Hossain Sk vs Unknown on 27 February, 2023

27.02.2023 Serial no.70 Dd

CRA 238 of 2020

In the matter of : Hossain Sk. .... ...Appellant

Mr. Milon Mukherjee, ld. Sr. adv. Mr. Rahul Ganguly, Advocates ... ...For the appellant

Mr. Prasun Kumar Datta, ld. APP Mr. Sanjoy Bardhan, Mr. Santanu Deb Roy, Advocates ... ...For the State

Heard the learned senior advocate appearing for the appellant.

Heard the learned advocate for the State. Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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