Citation : 2023 Latest Caselaw 1465 Cal
Judgement Date : 27 February, 2023
27.2.2023 ct.33, sl no. 5 sk
C.R.A. 315 of 2008 In the matter of : Swapan Barik & Ors.
This matter is appearing under the heading "To Be Mentioned".
Inadvertent typographical mistake has crept into judgment dated 3.2.2023 but in the first page of the said judgment, it was wrongly typed as Swapan Bark & Ors. instead of Swapan Barik & Ors.
The judgment dated 3.2.2023 is modified to the aforesaid extent.
Other portions of judgment dated 03.02.2023 shall remain unaltered.
Copy of this order be sent to the department for due compliance.
(Ananya Bandyopadhyay, J.)
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