Arun Kumar Ganeriwal @ Arun ... vs M/S. Shresth Dealers Pvt. Ltd
2023 Latest Caselaw 1454 Cal

Form J(1)       IN THE HIGH COURT AT CALCUTTA
                   Criminal Revisional Jurisdiction
                             Appellate Side


Present :
The Hon'ble Justice Bibek Chaudhuri


                           CRR 2821 of 2022


             Arun Kumar Ganeriwal @ Arun Ganeriwal and Another
                                      Vs.
                    M/s. Shresth Dealers Pvt. Ltd.



Mr. Ayan Bhattacharya
Mr. Amitabrata Hait
Mr. Subhajit Manna
                 ...for the petitioner

Item No. 03


Heard & Judgment on:         27.02.2023


Bibek Chaudhuri, J.

It is submitted by the learned advocate for the petitioners

that the petitioners do not want to proceed with the instant

revision. On this effect the petitioners gave a written instruction

to their learned advocate.

The written instruction be kept with the record.

As the petitioners do not want to proceed with the instant

revision, the same be dismissed for non-prosecution.

(Bibek Chaudhuri, J.)