Citation : 2023 Latest Caselaw 1378 Cal
Judgement Date : 23 February, 2023
23.02.2023
Court No.35 Item No. 87 CRA 428 of 2012
D.Hira Ultratech Cement Limited Vs.
Dulal Kumar Ghosh & Anr.
Mr. Aniket Mitra.
... for the amicus curiae
Mr. Pravash Bhattacharyya, Mr. Mirza Firoj Ahmed Begg.
... for the State
Hearing of the matter is concluded. Let the matter be reserved for judgment.
(Rai Chattopadhyay, J.)
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