No vs 5 The Indian Statistical ...
2023 Latest Caselaw 1345 Cal

Ct.   22.2             IN THE HIGH COURT AT CALCUTTA
No.
14    2023                  CONSTITUTIONAL WRIT JURISDICTION
                                 WPA No.7680 of 2020
It                                     Dr. Haradhan Maity
No.                                          -Versus-
5                             The Indian Statistical Institute & Ors.
                                            With
                                     CAN No. 1 of 2020
                                            And
                                    WPA No. 7682 of 2020
                                            With
                                     CAN No. 1 of 2020

             Mr. T.M. Siddiqui
             Mr. Nilotpal Chatterjee
                                                    ...For the Petitioner
                                                     (in both the WPAs)

             Mr. Dhiraj Trivedi,DSG
             Mr. Debapriya Gupta
             Mr. Sourav Mondal
                                                    ...For ISI

             Mr. Subir Sanyal
             Mr. R.P. Motilal
             Mr. Pabitra Biswas
                                                    ...For respondent no. 10

Ms. Sucharita Biswas

...For respondent nos.11 & 12 (in WPA 7682/2020) Mr. A.K. Gupta

...for UGC (in WPA 7682/2020)

Mr. T.M. Siddiqui, learned counsel appearing for the petitioner concludes his submission in reply to the submissions advanced by the learned counsels for the answering respondents.

Hearing stands concluded.

The matters are reserved for judgment.

As sought for, learned counsels appearing for the parties may submit short notes of argument by 9 th March,2023.

(Rabindranath Samanta,J.)