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(Ashoke Kumar Bag vs Smt. Nilima
2023 Latest Caselaw 1307 Cal

Citation : 2023 Latest Caselaw 1307 Cal
Judgement Date : 20 February, 2023

Calcutta High Court (Appellete Side)
(Ashoke Kumar Bag vs Smt. Nilima on 20 February, 2023
    10
20.02.2023
Ct. No. 32
   rrc


                                   FA 122 of 2017

                         (Ashoke Kumar Bag Vs. Smt. Nilima
                               Rani Kotal & Anr.)


                 Mr. Debasish Roy
                 Mr. Manish Sen
                                           .... For the appellant

                 Mr. Rabindranath Mahato
                 Mr. Aritra Shankar Ray
                                       .... For the respondents

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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